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Note: All information is in PDF format and can be viewed through Adobe Acrobat Reader |
| HIGH COURT OF HIMACHAL PRADESH |
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“RAVENSWOOD”,
SHIMLA-171001 |
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Recruitment to H.P. Judicial
Service in different cadres against existing and future vacancies that may
arise within one year |
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TIME SCHEDULE AND DETAILS OF
VACANCIES |
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| (i)
25 % by promotion from amongst the Civil Judges (Senior
Division) having minimum service of five years in the said cadre
including Presiding Officers, Fast Track Courts on the basis of merit
through Limited Competitive Examination: |
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IMPORTANT
NOTES |
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1.
The applications received after the due date or incomplete
applications shall be outrightly rejected and no correspondence will be
entertained in that respect. The
words “Applications for the post of Additional District and Sessions
Judge” should be superscribed on top of the envelope
containing the application form. 2.
Only such Judicial Officers who are found eligible and whose
applications are complete in all respects shall be entitled to
participate in the written examination.
A list of such candidates shall be displayed on the High Court
website from 15.5.2010 onwards. The candidates are, therefore, advised to visit the High
Court website http:/himachal.nic.in/highcourt
for this purpose. 3.
The admit cards for the written examination to the eligible
Judicial Officers, including therein, inter alia, the venue and location
of the examination centre shall be issued to them as per the time
schedule, referred to above. 4.
Result of the written examination shall be displayed on the
website of the High Court http:/himachal.nic.in/highcourt
on 16.8.2010. The
candidates are, therefore, advised to visit the High Court website on or
after 16.8.2010. 5.
For eligibility criteria, please refer to Rules 5 and 6 of the
H.P. Judicial Service Rules, 2004 read with H.P. Judicial Service (1st
Amendment) Rules, 2008. 6.
One copy of pass port size photograph in addition to the
photograph affixed on the application form. |
| (ii)
50% by promotion from amongst the Civil Judges (Senior
Division) including Presiding Officers, Fast Track Courts on the basis
of principle of merit-cum-seniority and passing a suitability test: |
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2.
Presiding Officers Fast Track Courts in the rank of Additional
District and Sessions Judge on ad hoc basis, subject to continuation of
Fast Track Courts beyond the year 2010: |
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3.
Civil Judges (Senior
Division) on ad hoc basis:
By promotion from amongst the cadre of Civil Judges (Junior
Division) having minimum service of five years in the said cadre on the
basis of merit-cum-seniority: |
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By Order of the Hon’ble High Court
(S.K. Chaudhary)
Registrar General
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